WPCRL/246/2026
2026 Latest Caselaw 646 UK

Citation : 2026 Latest Caselaw 646 UK
Judgement Date : 4 February, 2026

[Cites 0, Cited by 0]

Uttarakhand High Court

WPCRL/246/2026 on 4 February, 2026

              Office Notes,
       Date      reports,
                orders or                COURT'S OR JUDGE'S ORDERS
              proceedings
              or directions
                   and
               Registrar's
               order with
               Signatures
D/23                          WPCRL No.246 of 2026
                              Hon'ble Siddhartha Sah, J.

List before another Bench, of which, I (Siddhartha Sah, J.) am not a member.

(Siddhartha Sah, J.) Vacation Judge 04.02.2026 Sanjay

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