CRLR/78/2026
2026 Latest Caselaw 602 UK

Citation : 2026 Latest Caselaw 602 UK
Judgement Date : 3 February, 2026

[Cites 0, Cited by 0]

Uttarakhand High Court

CRLR/78/2026 on 3 February, 2026

                   Office Notes, reports,
                   orders or proceedings
SL.
         Date        or directions and                  COURT'S OR JUDGES'S ORDERS
No                 Registrar's order with
                        Signatures
      03.02.2026                            CRLR No.78 of 2026
                                            Hon'ble Siddhartha Sah, J.

List this case before another Bench of which I (Siddhartha Sah, J.) is not a member.

(Siddhartha Sah, J.) Vacation Judge 03.02.2026 BS

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