WPSS/264/2026
2026 Latest Caselaw 568 UK

Uttarakhand High Court

WPSS/264/2026 on 3 February, 2026

                 Office Notes, reports, orders or
SL. No   Date    proceedings or directions and                                   COURT'S OR JUDGES'S ORDERS
                Registrar's order with Signatures




                                                    WPSS No.264 of 2026
                                                    Hon'ble Siddhartha Sah, J.

Mr. Tribhuwan Chandra Pandey, learned counsel for the petitioners.

2. Mr. N.K. Papnoi, learned Standing Counsel for the State.

3. Counsel for the petitioners relies upon the interim order passed by a Co-ordinate Bench of this Court dated 29.01.2026, passed in WPSS No.179 of 2026.

4. Counsel for the State does not deny that the petitioners are identically placed to the petitioners of WPSS No.179/2026.

5. In that view of the matter, there shall be an interim order in terms of the order dated 29.01.2026.

6. Learned State Counsel prays for and is granted four weeks' time to file counter affidavit.

7. List on 12.03.2026.

8. In the meantime, the effect and operation of the impugned order dated 16.01.2026 qua the petitioners is stayed.

9. Urgency application (IA No.1/2026) and interim relief application (IA No.2/2026) stand disposed of accordingly.

(Siddhartha Sah, J.) Vacation Judge 03.02.2026 AK