About Dubey Law Associates LLP
We are a team of efficient advocacy professionals with very good experience before various court including Supreme Court of India. I have been practicing before Supreme Court of India since 2012.
About the Opportunity
Dubey Law Associates LLP has opened up applications for Paid and Unpaid Virtual Law Internship for the months of May, June and July, 2026.
Mode
Virtual.
General Details
Paid Internship: This internship would be primarily focused on Client Acquisition / Business Development/ Content Development (Articles /Blogs /Legal Research/Vlogs/Judgments Analysis/Webinar/drafting, Brand Building etc.
Incentives will be based on Business Development and Client Acquisition, referrals, content development etc.
Unpaid Internship: This internship would be focused on Content Development (Articles /Blogs /Legal Research/Vlogs/Judgments Analysis/Webinar, etc.
No stipend or Incentives will be given and Certificate be given only to the students who will put serious efforts during internship.
Eligibility Criteria
Only Serious candidates who are willing to contribute at least 6 hours daily (6 days a week) and have access to the Legal Research Tool like SCC Online, Manupatra, Lexis+ etc, may apply. The nonperforming students may be dropped in between.
How to Apply?
Interested candidates may apply at Career@edla.in with Clear subject line.
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