WPCRL/228/2026
2026 Latest Caselaw 546 UK

Uttarakhand High Court

WPCRL/228/2026 on 2 February, 2026

                   Office Notes, reports,
                   orders or proceedings
SL.
         Date        or directions and                  COURT'S OR JUDGES'S ORDERS
No                 Registrar's order with
                        Signatures
      02.02.2026                            WPCRL No.228 of 2026
                                            Hon'ble Siddhartha Sah, J.

Mr. Shariq Khurshid, learned counsel for the petitioner.

2. Mr. S. C. Dumka, learned AGA for the State.

3. Learned counsel for the petitioner prays for and is granted two days' time to file a supplementary affidavit regarding the criminal antecedents of the petitioner

4. List this case on 09.02.2026 as fresh.

5. Urgency application (IA No.1 of 2026) stands disposed of.

(Siddhartha Sah, J.) Vacation Judge 02.02.2026 BS