WPCRL/231/2026
2026 Latest Caselaw 536 UK

Uttarakhand High Court

WPCRL/231/2026 on 2 February, 2026

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                               WPCRL No.231 of 2026

                               Hon'ble Siddhartha Sah, J.

Mr. Harshpal Sekhon, learned counsel for the petitioner.

2. Mr. Pradeep Lohani, Brief Holder for the State.

3. List this case on 03.02.2026, as prayed.

[

(Siddhartha Sah, J.) Vacation Judge 02.02.2026

Ravi