WPCRL/167/2026
2026 Latest Caselaw 533 UK

Citation : 2026 Latest Caselaw 533 UK
Judgement Date : 2 February, 2026

[Cites 0, Cited by 0]

Uttarakhand High Court

WPCRL/167/2026 on 2 February, 2026

                   Office Notes, reports,
                   orders or proceedings
SL.
         Date        or directions and                   COURT'S OR JUDGES'S ORDERS
No                 Registrar's order with
                        Signatures
      02.02.2026                            WPCRL No.167 of 2026
                                            Hon'ble Siddhartha Sah, J.

None is present for the petitioner.

2. Mr. Baskar Chandra Joshi, learned AGA and Mr. Chitrarth Kandpal, learned Brief Holder for the State.

3. List on 09.02.2026 as fresh. Delink from the main file, i.e., WPCRL No.172 of 2026

(Siddhartha Sah, J.) Vacation Judge 02.02.2026 BS

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