C528/116/2026
2026 Latest Caselaw 521 UK

Uttarakhand High Court

C528/116/2026 on 2 February, 2026

                   Office Notes, reports,
                   orders or proceedings
SL.
         Date        or directions and                   COURT'S OR JUDGES'S ORDERS
No                 Registrar's order with
                        Signatures
      02.02.2026                            C528 No.116 of 2026
                                            Hon'ble Siddhartha Sah, J.

Mr. Gaurav Nagpal, learned counsel for the applicant through V.C.

2. Mr. Shobhit Saharia, learned counsel for the NCB.

3. Learned counsel for the petitioner seeks and is granted one week's time to file rejoinder affidavit.

4. List this matter for final disposal on 12.02.2026.

(Siddhartha Sah, J.) Vacation Judge 02.02.2026 BS