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BA1/144/2026
2026 Latest Caselaw 519 UK

Citation : 2026 Latest Caselaw 519 UK
Judgement Date : 2 February, 2026

[Cites 0, Cited by 0]

Uttarakhand High Court

BA1/144/2026 on 2 February, 2026

                   Office Notes, reports,
                   orders or proceedings
SL.
         Date        or directions and                   COURT'S OR JUDGES'S ORDERS
No                 Registrar's order with
                        Signatures
      02.02.2026                            BAI No.144 of 2026
                                            Hon'ble Siddhartha Sah, J.

None is present for the applicant.

2. Mr. B. N. Maulekhi, learned DAG for the State.

3. Learned counsel for the State seeks and is granted two weeks' time to file counter affidavit.

4. List on 16.02.2026.

(Siddhartha Sah, J.) Vacation Judge 02.02.2026 BS

 
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