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WPCRL/226/2026
2026 Latest Caselaw 514 UK

Citation : 2026 Latest Caselaw 514 UK
Judgement Date : 2 February, 2026

[Cites 0, Cited by 0]

Uttarakhand High Court

WPCRL/226/2026 on 2 February, 2026

                   Office Notes, reports,
                   orders or proceedings
SL.
         Date        or directions and                  COURT'S OR JUDGES'S ORDERS
No                 Registrar's order with
                        Signatures
      02.02.2026                            WPCRL No.226 of 2026
                                            Hon'ble Siddhartha Sah, J.

Mr. Bhuwan Bhatt, learned counsel for the petitioner.

2. Mr. Sandeep Sharma, learned AGA for the State.

3. Learned State Counsel seeks and is granted a week's time to get instructions.

4. List on 09.02.2026 as fresh.

5. Urgency application (AI No.1 of 2026) stands disposed of.

(Siddhartha Sah, J.) Vacation Judge 02.02.2026 BS

 
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