WPSB/43/2026
2026 Latest Caselaw 508 UK

Uttarakhand High Court

WPSB/43/2026 on 2 February, 2026

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                                   WPSB No.43 of 2026
                                   Hon'ble Siddhartha Sah, J.

There is no representation for the petitioner.

2. Mr. G.S. Sandhu, A.A.G. with Mr. Deepak Bhardwaj, B.H. for the State.

3. List this case after defects are removed by learned counsel for the petitioner as pointed out by the Registry.

(Siddhartha Sah, J.) Vacation Judge 02.02.2026 SK