BA1/148/2026
2026 Latest Caselaw 502 UK

Uttarakhand High Court

BA1/148/2026 on 2 February, 2026

                   Office Notes, reports,
                   orders or proceedings
SL.
         Date        or directions and                   COURT'S OR JUDGES'S ORDERS
No                 Registrar's order with
                        Signatures
      02.02.2026                            BAI No.148 of 2026
                                            Hon'ble Siddhartha Sah, J.

Mr. Sanjay Kumar, learned counsel for the applicant.

2. Mr. Pradeep Lohni, learned Brief Holder for the State.

3. List this case on 03.02.2026.

4. In the meantime, learned State Counsel will seek instructions regarding the medical status of the applicant.

(Siddhartha Sah, J.) Vacation Judge 02.02.2026 BS