WPSS/1036/2026
2026 Latest Caselaw 3064 UK

Uttarakhand High Court

WPSS/1036/2026 on 16 April, 2026

Author: Manoj Kumar Tiwari

Bench: Manoj Kumar Tiwari

                                                                                                                                                             2026:UHC:2685
              Office Notes,
             reports, orders
             or proceedings
SL.
      Date    or directions                               COURT'S OR JUDGE'S ORDERS
No.
             and Registrar's
               order with
               Signatures
                               WPSS/1036/2026
                               Hon'ble Manoj Kumar Tiwari, J.

Mr. Vivek Kathait, Advocate for the petitioner.

Mr. Ganga Singh Negi, Additional Chief Standing Counsel for the State.

Mr. Neeraj Garg, Advocate for the respondent.

2. Mr. Vivek Kathait, learned counsel appearing for petitioner seeks permission to withdraw the writ petition with liberty to file a fresh.

3. Permission granted.

4. The writ petition is dismissed as withdrawn with liberty aforesaid.

(Manoj Kumar Tiwari, J.) 16.04.2026 Mahinder/

MAHINDER SINGH

DN: c=IN, o=HIGH COURT OF UTTARAKHAND, ou=HIGH COURT OF UTTARAKHAND, 2.5.4.20=da6212e6e78d94ed3134842bc6a8d6ca168979ca7b8c2f031a92d1a18b08923c, postalCode=263001, st=UTTARAKHAND, serialNumber=AB77B7C5B240908B392BE84F5CDD4C2AF35DC4626D305B1BC9EA4BABA43D2B8F, cn=MAHINDER SINGH Date: 2026.04.16 17:30:49 +05'30'