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WPSS/1025/2026
2026 Latest Caselaw 3062 UK

Citation : 2026 Latest Caselaw 3062 UK
Judgement Date : 16 April, 2026

[Cites 0, Cited by 0]

Uttarakhand High Court

WPSS/1025/2026 on 16 April, 2026

Author: Manoj Kumar Tiwari
Bench: Manoj Kumar Tiwari
                                                                       2026:UHC:2693
              Office Notes,
             reports, orders
             or proceedings
SL.
      Date    or directions               COURT'S OR JUDGE'S ORDERS
No.
             and Registrar's
               order with
               Signatures
                               WPSS/1025/2026
                               Hon'ble Manoj Kumar Tiwari, J.

Mr. Akshit Gururani, Advocate for petitioner.

Mr. K.N. Joshi, Deputy Advocate General for the State.

Mr. Neeraj Garg, Advocate for respondent.

2. Petitioner is serving as Lab Assistant in Government Inter College, Dhokaney, District Nainital since 2012.

3. According to him, he was transferred on request to Government Inter College, Narayan Nagar, Haldwani vide order dated 30.08.2023; however, the said order has not been implemented so far, as resignation tendered by Lab Assistant, serving in Government Inter College, Narayannagar has not been accepted.

4. Learned counsel for the petitioner contends that due to family problems, petitioner is interested in his transfer to Narayannagar and his request was accepted in 2023, but that order of transfer is not implemented as yet.

5. Learned State Counsel submits that since petitioner has made a representation to the Chief Education Officer on 28.02.2026, therefore, he has no objection if Chief Education Officer is directed to consider the same.

2026:UHC:2693

6. The writ petition is, accordingly, disposed of by directing Chief Education Officer concerned to consider and decide petitioner's representation made on 28.02.2026, as per law, within three weeks from date of presentation of certified copy of this order.

7. Till decision is taken on the representation made by petitioner, post of Lab Assistant shall be kept vacant in Government Inter College, Narayannagar.

(Manoj Kumar Tiwari, J.) 16.04.2026 Mahinder/

MAHINDER SINGH

DN: c=IN, o=HIGH COURT OF UTTARAKHAND, ou=HIGH COURT OF UTTARAKHAND, 2.5.4.20=da6212e6e78d94ed3134842bc6a8d6ca168979ca7b8c2f031a92d1a18b08923c, postalCode=263001, st=UTTARAKHAND, serialNumber=AB77B7C5B240908B392BE84F5CDD4C2AF35DC4626D305B1BC9EA4BABA43D2B8F, cn=MAHINDER SINGH Date: 2026.04.16 17:30:07 +05'30'

 
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