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WPSS/990/2026
2026 Latest Caselaw 2903 UK

Citation : 2026 Latest Caselaw 2903 UK
Judgement Date : 9 April, 2026

[Cites 0, Cited by 0]

Uttarakhand High Court

WPSS/990/2026 on 9 April, 2026

Author: Manoj Kumar Tiwari
Bench: Manoj Kumar Tiwari
                  Office Notes,
                reports, orders or
                 proceedings or
SL. No   Date                                                                         COURT'S OR JUDGES'S ORDERS
                  directions and
                Registrar's order
                 with Signatures
                                     WPSS/990/2026
                                     Hon'ble Manoj Kumar Tiwari, J.

Mr. Akshit Gururani, Advocate for the petitioner.

2. Mr. N.K. Papnoi, Standing Counsel for the State/ respondent nos. 1 to 3.

3. Mr. Neeraj Garg, Advocate for respondent no. 4.

4. Mr. Akshit Gururani, learned counsel appearing for the petitioner seeks permission to withdraw the writ petition with liberty to file fresh, with better particulars.

5. Permission granted.

6. Accordingly, the writ petition is dismissed as withdrawn with the liberty as above.

(Manoj Kumar Tiwari, J.) 09.04.2026 Navin NAVEEN

DN: c=IN, o=HIGH COURT OF UTTARAKHAND, ou=HIGH

2.5.4.20=3be23325146e76a0642bdf4943fb9046f487df00 6da82a131bb4e4403d3c0a15, postalCode=263001,

CHANDRA st=UTTARAKHAND, serialNumber=18167EEFB5CA8CFFD421A103819DA8756 43AF56D653D095C6ED9A86DAAB21CE5, cn=NAVEEN CHANDRA Date: 2026.04.09 15:15:02 +05'30'

 
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