CRLR/13/2020
2025 Latest Caselaw 4444 UK

Uttarakhand High Court

CRLR/13/2020 on 18 September, 2025

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                               CRLR No.13 of 2020
                               Hon'ble Alok Mahra, J.

Mr. Aditya Singh, learned counsel for the revisionist.

2. Mr. Deepak Bisht, learned DAG for the State.

3. Mr. Shobhit Saharia and Mr. Rajesh Sharma, learned counsel for respondent no.2.

4. Arguments heard.

5. Judgment reserved.

(Alok Mahra, J.) 18.09.2025 BS