M/S Divyanshi Enterprises vs Uttarakhand Power Corporation Ltd. And ...
2025 Latest Caselaw 4354 UK

Uttarakhand High Court

M/S Divyanshi Enterprises vs Uttarakhand Power Corporation Ltd. And ... on 16 September, 2025

                                                                                                                    2025:UHC:8241-DB

          IN THE HIGH COURT OF UTTARAKHAND
                     AT NAINITAL
                                                                                         HON'BLE MR. G. NARENDAR, C.J.
                                                                                        HON'BLE MR. ASHISH NAITHANI, J

                                                                                    WRIT PETITION (M/B) NO. 669 of 2025

M/s Divyanshi Enterprises                                                                                                ...Petitioner
                                                                                                     Versus
Uttarakhand Power Corporation Ltd. and Others
                                      ...Respondents

Presence:-
Mr. Sunil Upadhyaya, learned counsel for the petitioner.
Mr. Dharmendra Barthwal, learned counsel for respondent nos. 1
and 2.
Ms. Puja Banga, learned Brief Holder for respondent no. 3.

JUDGMENT :

(per HON'BLE MR. G. NARENDAR, C.J.)

Learned counsel for respondent nos. 1 & 2,

and the learned counsel for the petitioner, submits that

the issue regarding the computation, arising on account

of the proceedings initiated by the G.S.T. Authorities,

has been resolved. In that view, it is prayed that the

instant Writ Petition be closed.

2. The submission is placed on record.

3. The Writ Petition is disposed of, as not

surviving for consideration.

G. NARENDAR, C.J.

ASHISH NAITHANI, J.

                                                               th
Dt: 16                                                                             September, 2025
SB

SHIKSHA Digitally signed by SHIKSHA BINJOLA DN: c=IN, o=HIGH COURT OF UTTARAKHAND, ou=HIGH COURT OF UTTARAKHAND, 2.5.4.20=3410ef86ae41ec9fbabcd5dba6b3a2c24b5aa08b09c12f21822fbd40bf639 b1c, postalCode=263001, st=UTTARAKHAND,

BINJOLA serialNumber=FD80A2D028949381C52796A542D7FF0A9BED00E67B5283D205F18 FE29BDF5DD9, cn=SHIKSHA BINJOLA Date: 2025.09.17 12:32:01 +05'30'