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Kamni And Another. ...Petitioners vs State Of Uttarakhand And Others
2025 Latest Caselaw 4237 UK

Citation : 2025 Latest Caselaw 4237 UK
Judgement Date : 11 September, 2025

Uttarakhand High Court

Kamni And Another. ...Petitioners vs State Of Uttarakhand And Others on 11 September, 2025

                                                                                                       2025:UHC:8077-DB


                             IN THE HIGH COURT OF UTTARAKHAND
                                        AT NAINITAL
                                                HON'BLE THE CHIEF JUSTICE SRI G. NARENDAR
                                                                   AND
                                                  HON'BLE SRI JUSTICE SUBHASH UPADHYAY
                                                             11TH SEPTEMBER, 2025
                                                      WRIT PETITION (CRL) No. 693 OF 2025
Kamni and another.                                                                                     ...Petitioners
                            Versus
State of Uttarakhand and others.                                                                       ...Respondents
 Counsel for the petitioners.                                       :   Ms. Sukhwani Singh, learned counsel.
 Counsel for the State                                         of   :   Mr. J.S. Virk, learned DAG with Mr. Rakesh
 Uttarakhand.                                                           Joshi, learned Brief Holder for the State of
                                                                        Uttarakhand.

JUDGMENT :

(per Sri G. Narendar, C.J.) Heard the learned counsel for the petitioner and the learned DAG.

2. Learned DAG submits that the jurisdictional SHO (respondent no. 3) has already extended protection to the petitioners.

3. In that view, the submission of learned DAG is placed on record, and the Writ Petition is disposed of in terms of the submission made.

As a sequel thereto, the miscellaneous petitions, if any pending, shall stand closed.

_______________ G. NARENDAR, C.J.

___________________ SUBHASH UPADHYAY, J.

Dt: 11th September, 2025 Rahul

RAHUL DN: c=IN, o=HIGH COURT OF UTTARAKHAND, ou=HIGH COURT OF UTTARAKHAND, 2.5.4.20=aa4fa3bee6691397758b14516ed3e6 6e61bf4c848741983ed8c39e4145cf1dab,

PRAJAPATI postalCode=263001, st=UTTARAKHAND, serialNumber=303B55CC3063D34AC45BF8A1 92FCAD15C390A1AAD7B39857D2540AE4C28 A4898, cn=RAHUL PRAJAPATI Date: 2025.09.13 12:24:00 +05'30'

 
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