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Vivekanand Sati vs State Of Uttarakhand And Others
2025 Latest Caselaw 4229 UK

Citation : 2025 Latest Caselaw 4229 UK
Judgement Date : 11 September, 2025

Uttarakhand High Court

Vivekanand Sati vs State Of Uttarakhand And Others on 11 September, 2025

                                                                                                         2025:UHC:8078-DB


                                          IN THE HIGH COURT OF UTTARAKHAND
                                                     AT NAINITAL
                                                     HON'BLE THE CHIEF JUSTICE SRI G. NARENDAR
                                                                        AND
                                                       HON'BLE SRI JUSTICE SUBHASH UPADHYAY
                                                             11TH SEPTEMBER, 2025
                                                      WRIT PETITION (S/B) No. 56 OF 2024
Vivekanand Sati.                                                                                         ...Petitioner
                            Versus
State of Uttarakhand and others.                                                                         ...Respondents
 Counsel for the petitioner.                                        :   Mr. Abdul Ali, learned counsel holding brief of
                                                                        Mr. Bhupesh Kandpal, learned counsel.

JUDGMENT :

(per Sri G. Narendar, C.J.) Mr. Abdul Ali, learned counsel holding brief of Mr. Bhupesh Kandpal, learned counsel for the petitioner submits that he has been instructed to represent the Court to withdraw the present Writ Petition.

2. Submission is placed on record.

3. The Writ Petition is dismissed as withdrawn.

As a sequel thereto, the miscellaneous petitions, if any pending, shall stand closed.

_______________ G. NARENDAR, C.J.

___________________ SUBHASH UPADHYAY, J.

Dt: 11th September, 2025 Rahul

RAHUL DN: c=IN, o=HIGH COURT OF UTTARAKHAND, ou=HIGH COURT OF UTTARAKHAND, 2.5.4.20=aa4fa3bee6691397758b14516ed3e 66e61bf4c848741983ed8c39e4145cf1dab,

PRAJAPATI postalCode=263001, st=UTTARAKHAND, serialNumber=303B55CC3063D34AC45BF8A 192FCAD15C390A1AAD7B39857D2540AE4C 28A4898, cn=RAHUL PRAJAPATI Date: 2025.09.13 12:24:25 +05'30'

 
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