C482/1142/2016
2025 Latest Caselaw 4197 UK

Uttarakhand High Court

C482/1142/2016 on 10 September, 2025

Author: Pankaj Purohit

Bench: Pankaj Purohit

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                                  C482 No.1142 of 2016
                                  Hon'ble Pankaj Purohit, J.

Mr. Mahavir Singh Tyagi, Sr. Advocate assisted by Mr. Chandra Prakash, Advocate for the applicant.

2. Mr. S.C. Dumka, AGA for the State.

3. Mr. Rajendra Singh Azad, Advocate for respondent nos.2 & 3 appeared through video conferencing.

4. Arguments heard.

5. Judgment reserved.

(Pankaj Purohit, J.) 10.09.2025 Ravi