ITA/6/2023
2025 Latest Caselaw 4167 UK

Uttarakhand High Court

ITA/6/2023 on 9 September, 2025

                                                      2025:UHC:7992-DB
IN THE HIGH COURT OF UTTARAKHAND AT NAINITAL

  THE HON'BLE CHIEF JUSTICE MR. G. NARENDAR

                                AND

  THE HON'BLE JUSTICE MR. SUBHASH UPADHYAY

                Income Tax Appeal No.6 of 2023
                         09 September, 2025


  Principal Commissioner of Income Tax, Dehradun
                                         --------Appellant

                                 Versus

  M/s Uttaranchal Jal Vidyut Nigam Limited
                                                   -------Respondent
  ----------------------------------------------------------------------
  Presence:-
  Mr. Hari Mohan Bhatia, learned counsel for the appellant.
  Mr. Vinay Kumar, learned counsel for the respondent.
  ----------------------------------------------------------------------
  JUDGMENT :

(per Mr. G. Narendar C. J.)

Mr. H.M. Bhatia, learned counsel for the

appellant submits that he has filed withdrawal

application and prays leave to withdraw the appeal.

2. The submission is placed on record.

3. The appeal is dismissed as withdrawn.

(G. NARENDAR, C. J.)

(SUBHASH UPADHYAY, J.) Dated: 09.09.2025 R/SS