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WPMS/2997/2024
2025 Latest Caselaw 4161 UK

Citation : 2025 Latest Caselaw 4161 UK
Judgement Date : 9 September, 2025

Uttarakhand High Court

WPMS/2997/2024 on 9 September, 2025

                                                                                 2025:UHC:7977-DB


IN THE HIGH COURT OF UTTARAKHAND AT NAINITAL

  THE HON'BLE CHIEF JUSTICE MR. G. NARENDAR

                                                               AND

  THE HON'BLE JUSTICE MR. SUBHASH UPADHYAY

                               Writ Petition (M/S) No.2997 of 2024
                                                         9th September, 2025


 M/s Anand Agencies & Anr.                                                     ---Appellants

                                                               Versus

 State of Uttarakhand & Others                ---Respondents
 --------------------------------------------------------------
 Presence:-
 No representation for the petitioner
 Mr. Sunil Khera, learned Deputy A.G. for the State
 --------------------------------------------------------------
 JUDGMENT :

(per Mr. G. Narendar, C.J.)

1. IA No.2 of 2025 is preferred praying leave of

the Court to withdraw the writ petition.

2. Same is taken on record.

3. Writ Petition is dismissed as withdrawn.

(G. NARENDAR, C. J.)

(SUBHASH UPADHYAY, J.)

Dated: 09.09.2025 R/SS RAJINI

DN: c=IN, o=HIGH COURT OF UTTARAKHAND,

2.5.4.20=97cfa6e4cbd49c07b876db48448ac3701a9 ae475a2547e4b7f1d9b1f17d01342,

GUSAIN postalCode=263001, st=UTTARAKHAND, serialNumber=8D039BC77BD1A2222B4DF4FC80D4 557562F95BEBA013F530616A158A0A878BD8, cn=RAJINI GUSAIN Date: 2025.09.13 15:43:05 +05'30'

 
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