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WPSS/1468/2025
2025 Latest Caselaw 4112 UK

Citation : 2025 Latest Caselaw 4112 UK
Judgement Date : 8 September, 2025

Uttarakhand High Court

WPSS/1468/2025 on 8 September, 2025

Author: Manoj Kumar Tiwari
Bench: Manoj Kumar Tiwari
                                                                        2025:UHC:7942
              Office Notes,
             reports, orders
             or proceedings
SL.
      Date    or directions                     COURT'S OR JUDGE'S ORDERS
No.
             and Registrar's
               order with
               Signatures
                               WPSS/1468/2025
                               Hon'ble Manoj Kumar Tiwari, J.

Ms. Shruti Joshi, Advocate for the petitioners.

Mr. Sandeep Kothari, Advocate for the respondent.

2. Learned counsels for the parties are unanimous that identical issue has been decided by this Court in Writ Petition (S/S) No. 995 of 2025.

3. Learned counsel for petitioners submits that present writ petition be decided in terms of the said judgment.

4. Mr. Sandeep Kothari, learned counsel appearing for respondent do not oppose the prayer made by petitioner's counsel.

5. Accordingly, present writ petition is decided in terms of the judgment rendered by this Court in WPSS No. 995 of 2025.

(Manoj Kumar Tiwari, J.) 08.09.2025 Mahinder/ 2025:UHC:7942

 
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