AO/338/2010
2025 Latest Caselaw 4067 UK

Uttarakhand High Court

AO/338/2010 on 3 September, 2025

Author: Pankaj Purohit

Bench: Pankaj Purohit

                Office Notes,
             reports, orders or
SL.           proceedings or
      Date                                                    COURT'S OR JUDGES'S ORDERS
No             directions and
             Registrar's order
              with Signatures



                                  AO No.338 of 2010
                                  Hon'ble Pankaj Purohit, J.

Mr. V.K. Kohli, learned Senior Advocate assisted by Mr. Kanti Ram Sharma, Advocate holding brief of Mr. I.P. Kohli, Advocate for the appellant.

2. Mr. Rajesh Joshi, Advocate for respondent nos.1 and

3. Mr. B.D. Pande, Advocate for respondent nos. 3/1 to 3/6.

4. Arguments heard.

5. Judgment reserved.

(Pankaj Purohit, J.) 03.09.2025 SK