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Kailash Thapliyal vs State Of Uttarakhand And Others
2025 Latest Caselaw 4047 UK

Citation : 2025 Latest Caselaw 4047 UK
Judgement Date : 2 September, 2025

Uttarakhand High Court

Kailash Thapliyal vs State Of Uttarakhand And Others on 2 September, 2025

                                                                                                             2025:UHC:7770-DB


                                     IN THE HIGH COURT OF UTTARAKHAND
                                                AT NAINITAL
                                                         HON'BLE THE CHIEF JUSTICE SRI G. NARENDAR
                                                                            AND
                                                           HON'BLE SRI JUSTICE SUBHASH UPADHYAY
                                                                02ND SEPTEMBER, 2025
                                                         WRIT PETITION (M/B) No. 198 OF 2025
Kailash Thapliyal.                                                                                           ...Petitioner
                            Versus
State of Uttarakhand and others.                                                                             ...Respondents
 Counsel for the petitioner.                                              :   Mr. Tapan Singh, learned counsel.
 Counsel for the State                                               of   :   Ms. Puja Banga, learned Brief Holder for the
 Uttarakhand.                                                                 State of Uttarakhand.

JUDGMENT :

(per Sri G. Narendar, C.J.) Counsel for the petitioner prays leave to withdraw the present Writ Petition, with liberty to file a fresh Writ Petition.

2. The submission of learned counsel is placed on record.

3. The Writ Petition stands dismissed as withdrawn, reserving liberty, as prayed for.

As a sequel thereto, the miscellaneous petitions, if any pending, shall stand closed.

_______________ G. NARENDAR, C.J.

___________________ SUBHASH UPADHYAY, J.

Dt: 02nd September, 2025 Rahul

RAHUL DN: c=IN, o=HIGH COURT OF UTTARAKHAND, ou=HIGH COURT OF UTTARAKHAND, 2.5.4.20=aa4fa3bee6691397758b14516ed3e66e6 1bf4c848741983ed8c39e4145cf1dab,

PRAJAPATI postalCode=263001, st=UTTARAKHAND, serialNumber=303B55CC3063D34AC45BF8A192 FCAD15C390A1AAD7B39857D2540AE4C28A489 8, cn=RAHUL PRAJAPATI Date: 2025.09.03 12:18:09 +05'30'

 
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