C482/137/2016
2025 Latest Caselaw 4027 UK

Uttarakhand High Court

C482/137/2016 on 1 September, 2025

Author: Pankaj Purohit

Bench: Pankaj Purohit

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                                  C482 No.137 of 2016
                                  Hon'ble Pankaj Purohit, J.

Mr. S.S. Purohit, Advocate holding brief of Mr. Piyush Garg, Advocate for the applicant.

2. Mr. S.C. Dumka, AGA with Ms. Swetal B. Dobhal, Brief Holder for the State.

3. Arguments heard.

4. Judgment reserved.

5. Learned counsel for the applicant may file written statement and the case laws.

(Pankaj Purohit, J.) 01.09.2025 Ravi