CRLR/293/2017
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Uttarakhand High Court

CRLR/293/2017 on 1 September, 2025

Author: Alok Kumar Verma

Bench: Alok Kumar Verma

                                                                                  2025:UHC:7741
                     Office Notes,
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SL.                 or proceedings
         Date                                           COURT'S OR JUDGE'S ORDERS
No.                or directions and
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                   with Signatures
      01.09.2025                       CRLR No.293 of 2017
                                       Hon'ble Alok Kumar Verma, J.

Present Criminal Revision has been filed against the judgment dated 04.09.2017, passed by learned Judge, Family Court, Udham Singh Nagar, Camp Court, Kashipur, District Udham Singh in Misc. Criminal Case No.320 of 2013, "Smt. Rukhsar Khan vs. Mujahid Khan alias Munna".

2. Heard Mr. Mohd. Azim, learned counsel for the revisionist on the Withdrawal Application (IA (IA No.1665 of 2025).

3. Present Criminal Revision (CRLR No.293 of 2017) is dismissed as withdrawn.

(Alok Kumar Verma, J.) 01.09.2025 JKJ/Pant