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SPA/777/2018
2025 Latest Caselaw 5027 UK

Citation : 2025 Latest Caselaw 5027 UK
Judgement Date : 27 October, 2025

Uttarakhand High Court

SPA/777/2018 on 27 October, 2025

Author: Ravindra Maithani
Bench: Ravindra Maithani
                Office Notes,
             reports, orders or
SL.           proceedings or
      Date                                     COURT'S OR JUDGES'S ORDERS
No             directions and
             Registrar's order
              with Signatures

4D                                SPA No. 777 of 2018
                                   Hon'ble Ravindra Maithani, J.

Hon'ble Alok Mahra, J.

Mr. Puran Singh Bisht, Additional C.S.C. for the State/appellants.

None is present for the respondents. Instant appeal is preferred against the judgment and order dated 04.07.2018, passed in Writ Petition (S/S) No. 2357 of 2015, Aan Singh Rawat Vs. State of Uttarakhand and others. There is a delay of 48 days.

A Delay Condonation Application No. 15201 of 2018 has been filed.

None is present for the respondents to object the delay condonation application.

Having heard, delay condonation application is allowed. Delay in filing the special appeal is condoned.

Let fresh notices be issued to the respondents. Steps to be taken within a week.

List for hearing on admission on 11.11.2025.

(Alok Mahra, J.) (Ravindra Maithani, J.) 27.10.2025 Jitendra

 
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