Citation : 2025 Latest Caselaw 5859 UK
Judgement Date : 28 November, 2025
2025:UHC:10613
Office Notes,
reports, orders
or proceedings
SL.
Date or directions COURT'S OR JUDGE'S ORDERS
No.
and Registrar's
order with
Signatures
WPSS/2057/2025
Hon'ble Manoj Kumar Tiwari, J
1. Mr. C.D. Bahuguna, learned Senior
Counsel assisted by Mr. C.S. Dalakoti,
learned counsel for the petitioners.
2. Mr. Narayan Dutt, learned Standing
Counsel for the State of Uttarakhand.
3. Mr. V.S. Rawat, learned counsel for
respondent no. 3.
4. Petitioner has sought extension of last date of submission of application, pursuant to an advertisement issued by District Education Officer for appointment to the post of Assistant Teacher, Government Primary School.
5. Learned State Counsel submits that identical issue has been decided by this Court in WPSS No. 2028 of 2025 & another connected petitions, therefore, this writ petition also deserves to be decided in terms of said judgment.
6. Accordingly, the writ petition is decided in terms of order dated 28.11.2025 rendered in WPSS No. 2028 of 2025.
(Manoj Kumar Tiwari, J) 28.11.2025 Aswal NITI RAJ Digitally signed by NITI RAJ SINGH ASWAL DN: c=IN, o=HIGH COURT OF UTTARAKHAND, ou=HIGH COURT OF UTTARAKHAND,
SINGH 2.5.4.20=eacc6757ee7881e933ff8934f07477005aa 85f9802a3a08b08d1369512ea30f3, postalCode=263001, st=UTTARAKHAND, serialNumber=44EB54CBF00B7698CB6F10C2CE3D 26F5C22DACF4F4610C1FE58A58531726FBB0,
ASWAL cn=NITI RAJ SINGH ASWAL Date: 2025.11.28 03:48:12 -08'00' 2025:UHC:10613
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