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WPSS/131/2025
2025 Latest Caselaw 5826 UK

Citation : 2025 Latest Caselaw 5826 UK
Judgement Date : 27 November, 2025

Uttarakhand High Court

WPSS/131/2025 on 27 November, 2025

Author: Ravindra Maithani
Bench: Ravindra Maithani
               Office Notes,
        Date      reports,
                 orders or                  COURT'S OR JUDGE'S ORDERS
               proceedings
               or directions
                    and
                Registrar's
                order with
                Signatures
S-I/1                          WPSS No.131 of 2025
                               Hon'ble Ravindra Maithani, J.

Mr. Amar Murti Shukla, Advocate for the petitioner.

Mr. B.M. Pingal, Advocate for respondent no.1. Mr. K.N. Joshi, Deputy Advocate General for the State.

Mr. Pankaj Miglani, Advocate for respondent no.4 appeared through video conferencing. Today, in the earlier Session, when the matter was taken up, none appears for the petitioner. Now in post Session, matter is heard, but not concluded.

List on 28.11.2025.

If on 28.11.2025, on the first call, the parties are not present, the Court shall proceed to pronounce the judgment.

(Ravindra Maithani, J.) 27.11.2025 Sanjay

 
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