Citation : 2025 Latest Caselaw 5742 UK
Judgement Date : 25 November, 2025
Office Notes,
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orders or COURT'S OR JUDGE'S ORDERS
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D/6 WPSB No.504 of 2025
Hon'ble Ravindra Maithani, J.
Hon'ble Alok Mahra, J.
Ms. Medha Pande, Advocate for the petitioner. Mr. Ganga Singh Negi, Additional Chief Standing Counsel for the State/respondents. Defects ignored.
It is the case of the petitioner that he has worked as officiating Principal from 2007 to 2010 before he retired, but he was not paid salary though this issue has already been decided by Full Bench of this Court.
Let learned State Counsel get instructions that, if the averments as made by the petitioner are true, why he has been denied to the benefits of the judgment of this Court passed in the Full Bench.
List on 01.12.2025.
(Alok Mahra, J.) (Ravindra Maithani, J.) 25.11.2025 Sanjay
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