FA/203/2022
2025 Latest Caselaw 5741 UK

Uttarakhand High Court

FA/203/2022 on 25 November, 2025

Author: Ravindra Maithani

Bench: Ravindra Maithani

                Office Notes,
             reports, orders or
SL.           proceedings or
      Date                                        COURT'S OR JUDGES'S ORDERS
No             directions and
             Registrar's order
              with Signatures
D1-
07                                FA No.203 of 2022
                                  Hon'ble Ravindra Maithani, J.

Hon'ble Alok Mahra, J.

Mr. Sachin Mohan Singh Mehta, Advocate for the appellant.

Mr. Asif Ali, Advocate for the respondent.

Arguments heard, judgment reserved.

(Alok Mahra J.) (Ravindra Maithani J.) 25.11.2025 RV