CRLR/256/2025
2025 Latest Caselaw 5724 UK

Citation : 2025 Latest Caselaw 5724 UK
Judgement Date : 24 November, 2025

Uttarakhand High Court

CRLR/256/2025 on 24 November, 2025

              Office Notes,
             reports, orders
             or proceedings
SL.                                       COURT'S OR JUDGE'S ORDERS
      Date    or directions
No.
             and Registrar's
               order with
               Signatures
                               CRLR No.256 of 2025
                               Hon'ble Ashish Naithani, J.

Mr. Birendra Singh Adhikari, learned counsel for the Revisionist.

2. Mr. Neeraj Garg, learned counsel for the respondent.

3. Heard learned counsel for the parties.

4. Judgment reserved.

(Ashish Naithani, J.) 24.11.2025 Arti

Download the LatestLaws.com Mobile App