Citation : 2025 Latest Caselaw 5652 UK
Judgement Date : 20 November, 2025
2025:UHC:10355
Office Notes,
reports, orders
or proceedings
SL.
Date or directions COURT'S OR JUDGE'S ORDERS
No.
and Registrar's
order with
Signatures
WPSS/1090/2025
With
WPSS/902/2025
Hon'ble Manoj Kumar Tiwari, J
1.
Mr. Lalit Sharma & Mr. S.K. Mandal, Advocates for the petitioners.
2. Mr. Narayan Dutt, learned Standing Counsel for the State of Uttarakhand.
3. Since common questions of fact and law are involved in both the petitions, therefore, these petitions are clubbed together and decided by this common judgment. However, for the sake of brevity and convenience, facts of WPMS No. 1090 of 2025 alone are being considered and discussed.
4. By means of this writ petition, petitioner has sought a direction to the Authorities to send him for Revenue Inspector Training to Training Institute at Almora.
5. Learned counsel for the petitioner submit that pursuant to interim order dated 01.07.2025, petitioner has successfully completed the training, therefore, no further direction is needed.
6. Accordingly, the writ petitions are disposed of. However, it is made clear that petitioners, if considered for promotion, their result shall be kept in a sealed cover and the same shall be declared only when they are exonerated in the ongoing trial/departmental enquiry.
(Manoj Kumar Tiwari, J) 20.11.2025 Aswal
DN: c=IN, o=HIGH COURT OF UTTARAKHAND, ou=HIGH
NITI RAJ COURT OF UTTARAKHAND, 2.5.4.20=eacc6757ee7881e933ff8934f07477005aa85f98 02a3a08b08d1369512ea30f3, postalCode=263001,
SINGH ASWAL st=UTTARAKHAND, serialNumber=44EB54CBF00B7698CB6F10C2CE3D26F5 C22DACF4F4610C1FE58A58531726FBB0, cn=NITI RAJ SINGH ASWAL Date: 2025.11.20 03:41:52 -08'00' 2025:UHC:10355
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