ABA/130/2025
2025 Latest Caselaw 5578 UK

Uttarakhand High Court

ABA/130/2025 on 18 November, 2025

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                              ABA No. 130 of 2025
                              Hon'ble Ashish Naithani, J.

Mr. M.K. Goyal, learned counsel for the Applicant through video conferencing.

2. Mr. Rakesh Negi, learned Brief Holder for the State of Uttarakhand.

3. Arguments heard.

4. Judgment reserved.

(Ashish Naithani, J.) 18.11.2025 Shiksha