WPMS/2421/2024
2025 Latest Caselaw 5577 UK

Uttarakhand High Court

WPMS/2421/2024 on 18 November, 2025

Author: Manoj Kumar Tiwari

Bench: Manoj Kumar Tiwari

               Office Notes,
              reports, orders
SL.           or proceedings
      Date                                    COURT'S OR JUDGES'S ORDERS
No           or directions and
             Registrar's order
              with Signatures
                                 WPMS No. 2421 of 2024
                                 Hon'ble Manoj Kumar Tiwari, J.

1. Mr. Sandeep Tiwari, learned counsel for the petitioner.

2. Mr. Suyash Pant, learned Standing Counsel for the State of Uttarakhand.

3. Prayer for correction is not opposed by the State Counsel.

4. The expression "15.06.2025" in para 19 of the judgment dated 28.10.2025 be substituted as "15.06.2024".

5. Accordingly, correction application (MCC No. 7 of 2025) stands disposed of.

(Manoj Kumar Tiwari, J.) 18.11.2025 Aswal