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AO/365/2012
2025 Latest Caselaw 5551 UK

Citation : 2025 Latest Caselaw 5551 UK
Judgement Date : 17 November, 2025

Uttarakhand High Court

AO/365/2012 on 17 November, 2025

Author: Pankaj Purohit
Bench: Pankaj Purohit
             Office Notes, reports, orders or
SL.          proceedings or directions and
      Date                                                                   COURT'S OR JUDGES'S ORDERS
No                Registrar's order with
                       Signatures




                                                AO No.365 of 2012
                                                Hon'ble Pankaj Purohit, J.

Mr. Raveendra Singh Bisht, learned counsel for the appellants.

2. Mr. Pawan Sanwal, learned counsel for the respondent nos.1 to 6-claimants.

3. Mr. T.A. Khan, learned Senior Advocate assisted by Mr. Mohd. Shafy, learned counsel for respondent no.7-Insurance Company.

4. Mr. Neeraj Uprety, learned counsel for respondent nos.8, 9 & 10.

5. Arguments heard.

6. Judgment reserved.

(Pankaj Purohit, J.) 17.11.2025 AK

 
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