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WPSS/1876/2025
2025 Latest Caselaw 5483 UK

Citation : 2025 Latest Caselaw 5483 UK
Judgement Date : 13 November, 2025

Uttarakhand High Court

WPSS/1876/2025 on 13 November, 2025

Author: Manoj Kumar Tiwari
Bench: Manoj Kumar Tiwari
                                                                                                                                 2025:UHC:10021
              Office Notes,
             reports, orders
             or proceedings
SL.
      Date    or directions                                  COURT'S OR JUDGE'S ORDERS
No.
             and Registrar's
               order with
               Signatures
                               WPSS/1876/2025
                               Hon'ble Manoj Kumar Tiwari, J
                               1.

Mr. Bhuwan Bhatt, learned counsel for the petitioner.

2. Mr. D.C.S. Rawat, learned Central Government Standing Counsel for the Union of India.

3. Learned counsel for the petitioner submits that the issue involved in this writ petition has been dealt with by this Court in WPSS No. 1877 of 2025, therefore, this petition may also be decided in term of the said judgment.

4. Mr. D.C.S. Rawat, learned counsel appearing for Union of India, although raised objection that petitioner should approach the Central Administrative Tribunal by filing an Original Application, he, however, concedes that the issue dealt by this Court in WPSS No. 1877 of 2025 is identical to the one involved in this writ petition.

5. In such view of the matter, the writ petition is decided in terms of judgment dated 11.11.2025 passed in WPSS No. 1877 of 2025. If petitioner makes representation to the Competent Authority within ten days from today, decision thereupon shall be taken, as per law, within six months from the date of presentation of such representation along with certified copy of this order.

(Manoj Kumar Tiwari, J) 13.11.2025 Aswal NITI RAJ Digitally signed by NITI RAJ SINGH ASWAL DN: c=IN, o=HIGH COURT OF UTTARAKHAND, ou=HIGH COURT OF

SINGH UTTARAKHAND, 2.5.4.20=eacc6757ee7881e933ff8934f07477005aa85f9802a3a08b08d1 369512ea30f3, postalCode=263001, st=UTTARAKHAND, serialNumber=44EB54CBF00B7698CB6F10C2CE3D26F5C22DACF4F461 0C1FE58A58531726FBB0, cn=NITI RAJ SINGH ASWAL

ASWAL Date: 2025.11.13 03:20:21 -08'00' 2025:UHC:10021

 
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