WPMS/1916/2021
2025 Latest Caselaw 5462 UK

Uttarakhand High Court

WPMS/1916/2021 on 12 November, 2025

Author: Pankaj Purohit

Bench: Pankaj Purohit

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                                  WPMS No.1916 of 2021
                                  With
                                  WPMS No.1759 of 2021
                                  WPMS No.1966 of 2021
                                  Hon'ble Pankaj Purohit, J.

Mr. V.K. Kaparuwan and Mr. Pankaj Miglani, Advocates in WPMS Nos.1759/2021 & 1966/2021 respectively, for the petitioners.

2. Mr. S.S. Yadav, Advocate for the respondent.

3. Learned counsel for the petitioners shall make a statement before this Court as to whether the controversy is covered by the judgment and order rendered by the Coordinate Bench of this Court in WPMS No.1995 of 2021, Ramkripal Saha vs. M/s Lakshmi Sugar Mills Company Limited?

4. List this case on 14.11.2025.

(Pankaj Purohit, J.) 12.11.2025 Ravi