WPMS/1268/2013
2025 Latest Caselaw 5438 UK

Uttarakhand High Court

WPMS/1268/2013 on 11 November, 2025

Author: Pankaj Purohit

Bench: Pankaj Purohit

             Office Notes, reports, orders or
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      Date                                                                   COURT'S OR JUDGES'S ORDERS
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                                                WPMS No.1268 of 2013
                                                Hon'ble Pankaj Purohit, J.

Ms. Zeba Naaz, learned counsel holding brief of Mr. Siddhartha Singh, learned counsel for the petitioners.

2. Mr. Hemant Singh Mahra, learned counsel holding brief of Mr. Vivek Pathak, learned counsel for respondent no.1.

3. In this case, the arguments of learned counsel appearing for the parties have already been heard by this Court, and the matter was listed for dictation of judgment. However, on two occasions, the parties failed to appear before this Court to assist it.

4. Accordingly, the judgment is reserved.

(Pankaj Purohit, J.) 11.11.2025 AK