CRLR/706/2024
2025 Latest Caselaw 5437 UK

Uttarakhand High Court

CRLR/706/2024 on 11 November, 2025

                Office Notes,
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                                  CRLR No. 706 of 2024
                                  Hon'ble Ashish Naithani, J.

Mr. Aditya Singh, learned counsel for the Revisionist.

2. Mr. Vijay Khanduri, learned Brief Holder for the State.

3. Arguments heard.

4. Judgment reserved.

(Ashish Naithani, J.) 11.11.2025 Akash