C482/314/2022
2025 Latest Caselaw 5412 UK

Citation : 2025 Latest Caselaw 5412 UK
Judgement Date : 10 November, 2025

Uttarakhand High Court

C482/314/2022 on 10 November, 2025

              Office Notes,
             reports, orders
             or proceedings
SL.
      Date    or directions                          COURT'S OR JUDGE'S ORDERS
No.
             and Registrar's
               order with
               Signatures
                               C482 No.314 of 2022
                               Hon'ble Ashish Naithani, J.

Mr. C.K. Sharma, learned counsel for the applicant.

2. Mr. N.S. Kanyal, learned AGA for the State.

3. Heard learned counsel for the parties.

4. Judgment reserved.

(Ashish Naithani, J.) 10.11.2025 Arti

Download the LatestLaws.com Mobile App