SPA/681/2018
2025 Latest Caselaw 5411 UK

Uttarakhand High Court

SPA/681/2018 on 10 November, 2025

Author: Ravindra Maithani

Bench: Ravindra Maithani

              Office Notes,
       Date      reports,
                orders or                   COURT'S OR JUDGE'S ORDERS
              proceedings
              or directions
                   and
               Registrar's
               order with
               Signatures
D/23                          SPA No.681 of 2018
                              Hon'ble Ravindra Maithani, J.

Hon'ble Alok Mahra, J. Mr. D.K. Joshi, Advocate for the appellant. Mr. Pooran Singh Bisht, Additional Chief Standing Counsel for the State/respondent nos.1 and 2.

Arguments heard.

Judgment reserved.

(Alok Mahra, J.) (Ravindra Maithani, J.) 10.11.2025 Sanjay