WPSS/13/2017
2025 Latest Caselaw 5407 UK

Uttarakhand High Court

WPSS/13/2017 on 10 November, 2025

                     Office Notes,
                  reports, orders or
                   proceedings or
No     Date                                     COURT'S OR JUDGES'S ORDERS
                    directions and
                  Registrar's order
                   with Signatures
     10.11.2025
                                       WPSS No.11 of 2017
                                       With
                                       WPSS No.13 of 2017
                                       Hon'ble Subhash Upadhyay, J.

Mr. Anand Singh, learned counsel holding brief of Mr. Amar Murti Shukla, learned counsel for the petitioner.

2. Mr. Ashish Joshi, learned counsel for the respondents through V.C.

3. Arguments heard.

4. Judgment reserved.

(Subhash Upadhyay,J.) 10.11.2025

SS