CRLA/395/2016
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Uttarakhand High Court

CRLA/395/2016 on 4 November, 2025

Author: Ravindra Maithani

Bench: Ravindra Maithani

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25                                CRLA No. 395 of 2016
                                  Hon'ble Ravindra Maithani, J.

Hon'ble Alok Mahra, J.

Mr. Arvind Vashistha, Senior Advocate through video conferencing assisted by Ms. Devanshi Joshi, Advocate for the appellant.

Ms. Manisha Rana Singh, D.A.G. for the State.

Arguments heard.

Judgment reserved.

(Alok Mahra, J.) (Ravindra Maithani, J.) 04.11.2025 Jitendra