CLCON/262/2023
2025 Latest Caselaw 297 UK

Uttarakhand High Court

CLCON/262/2023 on 9 May, 2025

Author: Manoj Kumar Tiwari

Bench: Manoj Kumar Tiwari

                   Office Notes, reports, orders
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      09.05.2025
                                                   Recall Application No. MCC/2/2024
                                                   In
                                                   CLCON No. 262 of 2023
                                                   Hon'ble Manoj Kumar Tiwari, J.

Mr. M.S. Bhandari, Advocate for the applicant.

Mr. Devesh Ghildiyal, Brief Holder for the respondent.

2. Mr. M.S. Bhandari, learned counsel appearing for the applicant makes statement at the Bar that all pending dues of the petitioner have been cleared by the authority, pursuant to the judgment rendered by learned Single Judge.

3. In view of the statement so made, Recall Application is dismissed.

(Manoj Kumar Tiwari, J.) 09.05.2025 Mahinder/