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WPMB/261/2025
2025 Latest Caselaw 2751 UK

Citation : 2025 Latest Caselaw 2751 UK
Judgement Date : 21 May, 2025

Uttarakhand High Court

WPMB/261/2025 on 21 May, 2025

                   Office Notes,
                      reports,
                     orders or
                   proceedings
SL.
        Date       or directions                       COURT'S OR JUDGES'S ORDERS
No
                        and
                    Registrar's
                    order with
                    Signatures
      21.05.2025                   WPMB No. 261 of 2025
                                   Hon'ble G. Narendar, C.J.

Hon'ble Alok Mahra, J.

Dr. Govind Singh Latwal and Mr. Pankaj Tiwari, learned counsel for the petitioner.

2. Ms. Puja Banga, learned Brief Holder for the State.

3. The impugned assessment order and the show- cause notice issued under Section 73 of the GST Act are set-aside.

4. The writ petition is partly allowed.

5. Detailed judgment to follow.

(Alok Mahra, J) (G. Narendar, CJ) 21.05.2025 21.05.2025 NISHANT

 
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