C482/1455/2023
2025 Latest Caselaw 2715 UK

Uttarakhand High Court

C482/1455/2023 on 20 May, 2025

Author: Pankaj Purohit

Bench: Pankaj Purohit

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                                  C482 No.1455 of 2023
                                  Hon'ble Pankaj Purohit, J.

Ms. Savita, applicant present in-person through video conferencing.

2. Mr. Vipul Painuly, learned AGA for the State.

3. Mr. Mohd. Alauddin, learned counsel for respondent no.2.

4. Arguments heard.

5. Judgment reserved.

(Pankaj Purohit, J.) 20.05.2025 R avi R