SPA/93/2025
2025 Latest Caselaw 2713 UK

Uttarakhand High Court

SPA/93/2025 on 20 May, 2025

Author: Manoj Kumar Tiwari

Bench: Manoj Kumar Tiwari

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                              SPA No.93 of 2025

                             Hon'ble Manoj Kumar Tiwari, J
                             Hon'ble Ashish Naithani, J.

Mr. M.C. Pant, learned counsel for the appellant.

2. Mr. K.N. Joshi, learned DAG for the State.

3. Mr. Saurav Adhikari, learned Standing Counsel for Union of India/1.

4. Ms. Anjali Bhargava, learned counsel for respondent no.2.

5. Mr. Aditya Singh, learned counsel for respondent nos.3 and 4.

6. Mr. Parikshit Saini, learned counsel for respondent no.6.

7. Mr. Ajay Veer Pundir, learned counsel for respondent nos.7 to 9.

8. Mr. Arvind Vashistha, Mr. M.C. Kandpal, learned senior counsels assisted by Mr. Hemant Mahara, learned counsel for the intervener.

9. Arguments heard. Judgment reserved.

(Ashish Naithani, J) (Manoj Kumar Tiwari, J)

20.05.2025 NR/