WPMS/1040/2025
2025 Latest Caselaw 241 UK

Uttarakhand High Court

WPMS/1040/2025 on 8 May, 2025

Author: Manoj Kumar Tiwari

Bench: Manoj Kumar Tiwari

               Office Notes,
              reports, orders
SL.           or proceedings
      Date                                      COURT'S OR JUDGES'S ORDERS
No           or directions and
             Registrar's order
              with Signatures
                                 WPMS No. 1040 of 2025
                                 Hon'ble Manoj Kumar Tiwari, J.

Mr. V.K. Kohli, Senior Advocate, with Mr. Pulak Agarwal, Advocate for the petitioner.

2. Issue notice to respondents returnable within four weeks.

3. Steps be taken within a week. 4 List this case along with WPMS No. 1044 of 2025.

5. In the meantime, proceedings before Motor Accidents Claim Tribunal may go on, however, final judgment shall not be passed.

(Manoj Kumar Tiwari, J.) 08.05.2025 Navin